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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(a) in The Gujarat Ownership Flats Act, 1973

(a)in Section 2, in clause (2), the words "who constructs or causes to be constructed" occurring at both the places shall be read as if the words "who has constructed or caused to be constructed" had been substituted;