Madras High Court
The Chairman vs M/S.Supreme Power Equipment Pvt. Ltd on 19 April, 2017
Author: Huluvadi G. Ramesh
Bench: Huluvadi G.Ramesh, N.Sathish Kumar
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 19.4.2017
CORAM
THE HONOURABLE MR.JUSTICE HULUVADI G.RAMESH
AND
THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
W.A.Nos.444 to 452 of 2017
and
W.M.P.Nos.6708 to 6724 of 2017
W.A.No.444 of 2017
1 The Chairman
Tamil Nadu Electricity Board
No.144 Anna Salai Chennai-600 002.
2 The Chief Engineer
Materials Management
TANGEDCO 144 Anna Salai
Chennai 600 002. Appellants
Versus
1 M/s.Supreme Power Equipment Pvt. Ltd
Rep. by its Managing Director
Mr.Vee Rajmohan
No.55 SIDCO Industrial Estate
Thirumazhisai Chennai-600 124
2 M/s.Danya Electric Company
Rep. by Managing Partner K.V.Pradeep
No.512/2 Nayapakkam High Road
Papparambakkam Village
Thiruvallur District & Taluk
Papparambakkam-602 025.
3 Sree Abirami Engineering Works
Rep. by its Managing Partner Sirsabesan
No.56 Arunachalam Main Road
Ambal Nagar Porur Chennai-600 116.
4 M/s.Tamil Nadu Transformers
Rep. by its Partner B.Arivalagan
No.53 SIDCO Industrial Estate
SIPCOT Ranipet-632 403 Vellore District.
5 M/s.Sri Ramakrishna Transformers
Rep. by its Managing Partner
Mr.A.Arun Kumar
No.52/1A Morrattandi Vanur Taluk
Villupuram-605 101
6 Suntech Transformers
Rep. by its Partner B.Chandrasekaran
No.52 SIDCO Industrial Estate SIPCOT
Ranipet-632 403 Vellore District
7 Wilson Power & Distribution Technologies
Pvt. Ltd Rep. by its Managing Director
S.Srinivsan
Orakkadu Village
Cholavaram Chennai-600 067.
8 Suriya Electrical Enterprises
Rep. by its Managing Partner Mr.E.Wenceslaus
No.24 & 25/1 Anna Nagar Kolathuvancherry
Paraniputhur Post Chennai-600 122
9 S.L.Electricals
Rep. by Prop. T.Srinivsan
No.325 Odaman Nagar
Vanagaram Chennai-95.
10 Lavanaya Industries
Rep. by its Partner P.R.Kannan
No.4A Kuppuswamy Nagar
Sivabhootha Medu
Pillayar Koil Street Vanagaram Chennai-95.
11 Sri Vinayaga Star Electricals
Rep. by its Prop. C.Pethuraj
No.9 Rajas Garden
Mettukuppam Main Road
Chettiar Agaram Chennai-77
12 Vinai Electricals
Rep. by its Partner A.Periyanayagam
No.4/123 1st Street Balaji Nagar
Koluthuvancherry Chennai-122
13 V.K.Transformers
Rep. by its Proprietor A.Periyanayagam
No.4/123 1st Street Balaji Nagar
Koluthuvancherry Chennai-122
14 The Bureau of Indian Standards
Rep. by its Chief Scientist
Southern Region
IV Cross Road CIT Campus
Taramani Chennai-113.
15 EMMESS Control Private Limited
Rep. by its Director Mr. Srinivasan
D.P.90, 91 & 92 SIDCO Industrial Estate
Thirumazhisai Chennai-124. Respondents
Prayer: Writ Appeal filed filed under Clause 15 of the Letters Patent against the order dated 2.3.2017 passed in W.P.Nos.3778 to 3784, 3929 and 3930 of 2017 on the file of this court.
For appellants in all cases : Mr.S.K.Rameshuwar
For R7 in all cases : Mr.P.S.Raman, Senior Counsel
for Mr.T.Sathyamoorthy
COMMON JUDGMENT
(Judgment of the court was made by HULUVADI G.RAMESH, J.) Heard the learned counsel appearing for the parties for some time.
2. The writ appeals have been filed by the Tamil Nadu Electricity Board, challenging the common order of the learned Single Judge granting eight weeks time from the date of receipt of copy of that order, to enable the writ petitioners to obtain BIS certification and type test certification and get qualified to participate in the tender.
3. It is now brought to the notice of the court that the time granted by the learned Single Judge is almost coming to an end and all the formalities have also been completed. Considering the same, this court is of the view that there cannot be any scope for interference with the order of the learned Single Judge. Accordingly, the writ appeals are disposed of. No costs. The connected miscellaneous petitions are closed.
(H.G.R.,J.)(N.S.K.,J.) 19.4.2017.
Index:Yes/No Internet:Yes/No ssk.
HULUVADI G. RAMESH, J.
AND N.SATHISH KUMAR, J ssk.
W.A.Nos.444 to 452 of 2017 19.4.2017.
http://www.judis.nic.in