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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Goa - Subsection

Section 89(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)Appointment by direct recruitment shall be made by the Chairman from the lists/panels of candidates selected by the Staff Selection Committee, in accordance with the rules framed by the Board.