Section 2(15)(i) in Bihar Excise Act, 1915

[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(15)(i) in Bihar Excise Act, 1915

(i)every process, whether natural or artificial, by which any intoxicant is produced or prepared (including the tapping of tari producing trees and the drawing of 9 from trees),

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State of Jharkhand - Subsection

Section 2(15)(i) in Bihar Excise Act, 1915