Section 44 in The SreeNarayanaGuru Open University Act, 2021
44. Term of office of the members of the Board of School of Studies.—
The term of office of the nominated members of the Board of School of Studies shall be two years from the date of their nomination. The nominated members and the co-opted members of the Board of School of Studies shall be eligible for further nomination or co-option, as the case may be.
