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State of West Bengal - Section

Section 13 in The Serampore College Act, 1918

13. Granting of degrees.

- If, at any time, the Council shall intend to grant degrees in any branch or branches of knowledge and science other than theology, such degrees shall be confined to students who shall have received regular instruction at the Serampore College; and before the Council proceeds to grant such degrees, it shall satisfy the State Government as to the adequacy -
(1)of the establishment and equipment of the College;
(2)of the academic standard to be maintained; and
(3)of the financial provision made therefor:Provided that the said Government, on ceasing to be so satisfied, may withdraw its approval of the granting of such degrees.