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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(2)(d) in The Maharashtra University of Health Sciences Act, 1998

(d)is a registered graduate of any other University established by law in the State of Maharashtra, shall not be qualified to have his name entered in the register of graduates, or be a registered graduate.