Kerala High Court
A.P.Kunhammad vs The District Educational Officer ... on 12 August, 2021
Author: Anu Sivaraman
Bench: Anu Sivaraman
WP(C) No.16500/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Thursday, the 12th day of August 2021 / 21st Sravana, 1943
WP(C) NO. 16500 OF 2021(J)
PETITIONER:
A.P.KUNHAMMAD, AGED 75 YEARS, S/O. MOIDEEN HAJI, GENERAL SECRETARY,
C.H.MUHAMMED KOYA MEMORIAL EDUCATION DEVELOPMENT COMMITTEE,
CHAKKIAT, P.O.THILLANKERI, KANNUR DISTRICT, RESIDING AT CHIKKIAT
HOUSE, KAVUMPADI, THILLANKERI P.O., KANNUR DISTRICT-670 702
RESPONDENTS:
1. THE DISTRICT EDUCATIONAL OFFICER, THALASSERY, KANNUR-670 001
2. T.MAJEED, AGED 58 YEARS ,S/O. KUNHAMBU HAJI, BAITH UI FALAH,
THILANKERI P.O., IRITTY TALUK, KANNUR DISTRICT-670 702
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue an interim direction to the 1st respondent to consider
the Exts.P8 and P10 requests for approval of the managership, along with
the application made by the 2nd respondent which was directed to be
disposed of in Ext.P9 judgment, pending disposal of the above writ
petition(civil).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.M.SASINDRAN & S.SHYAM KUMAR, Advocates for the petitioner, the court
passed the following:-
ORDER
The petitioner to take out notice before admission to the 2nd respondent by speed post or by e-mail.
Post on 27-08-2021.
The first respondent shall take steps pursuant to Exhibit P9 only after hearing the petitioner as well.
Sd/-
ANU SIVARAMAN JUDGE WP(C) No.16500/2021 2/2 Exhibit P8 A TRUE COPY OF THE LETTER SENT BY THE PRESIDENT OF THE SOCIETY, DATED 06.02.2021 SUBMITTED BY THE PRESIDENT OF THE SOCIETY TO THE 3RD RESPONDENT DEO Exhibit P9 A TRUE COPY OF THE JUDGMENT DATED 09.04.2021 IN WPC NO.11750 OF 2020 Exhibit P10 A TRUE COPY OF THE REPRESENTATION DATED 27.07.2021 SUBMITTED BY THE PRESIDENT OF THE COMMITTEE BEFORE THE 3RD RESPONDENT 12-08-2021 /True Copy/ Assistant Registrar