Section 6(2) in The Maharashtra State Council of Examinations Act, 1998
(2)Nothing in the sub-section (1) shall affect the power of the Government to transfer, in the exigencies of public service, any Chairperson to any other post under the Government during such term; and if any Chairperson superannuates ill the service of Government, he shall cease to be the Chairperson unless services are extended or the Chairperson is re-employed in the services of Government and is not transferred to some other post.
