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Supreme Court - Daily Orders

Manmohan(D) Th. Lrs vs Baldev Raj on 7 March, 2014

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ITEM NO.55                  COURT NO.9             SECTION XIV


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).3162-3164/2014

(From the judgement and order dated 18/11/2013 in RFA No.450/2010 and CM
No.12013/2010 & CM No.12014/2010 of The HIGH COURT OF DELHI AT N. DELHI)


MANMOHAN(D) TH. LRS & ORS.                           Petitioner(s)

                   VERSUS

BALDEV RAJ & ORS                                  Respondent(s)
(With appln(s) for bring on record the subsequent events/directions and
prayer for interim relief)

Date: 07/03/2014    These Petitions were called on for hearing today.

CORAM :
          HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
          HON’BLE MR. JUSTICE V. GOPALA GOWDA


For Petitioner(s)         Mr.Dinesh Kapoor, Adv.
                          Mr. Siddharth Mittal, Adv,
                          Mr. Rajiv Sharma, Adv.
                       Mr. S.K. Sabharwal,Adv.
For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

The special leave petitions are dismissed.

[Usha Bhardwaj] [S.S.R. Krishna] A.R.-cum-P.S. Court Master