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State of Rajasthan - Section

Section 32 in Rajasthan Jails Subordinate Service Rules, 1998

32. Selection Board.

- The Selection Board for the posts falling under Category II of Schedule-1, for which direct recruitment is prescribed, or for posts to the filled by promotion under rule 36 of these Rules, shall be constituted by the Appointing Authority from amongst and in the manner, following:
(a) I.G. Prisons or D.I.G. Prisons; Chairman.
(b) One Superintendent Jail Gr. I or an equivalent officer of thePrison department; Member
(c) One Superintendent Jail Gr. II; Member Secretary:
Provided that the Appointing Authority may, if deemed necessary or expedient,
(1)constitute two or more such Board for functioning at different locations, simultaneously:
(2)reconstitute the Board, or change/substitute any of its members (including the Chairman) even while the selections are going on:
(3)act as Chairman of a Board himself.