Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Bihar State Mineral Development ... vs M/S Encon Builders (I) Pvt. Ltd on 3 March, 2025

Author: Gautam Kumar Choudhary

Bench: Gautam Kumar Choudhary

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        Arbitration Appeal. No. 16 of 2011
                             -----

1. Bihar State Mineral Development Corporation Limited (BSMDC) now Jharkhand State Mineral Development Corporation Limited (JSMDC), Ranchi.

2. Managing Director, Jharkhand State Mineral Development Corporation Limited, Ranchi ... .... Appellants Versus M/s Encon Builders (I) Pvt. Ltd., Ranchi ... .... Respondent

-----

CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

-----

For the Appellants : Mr. Sachin Kumar, Advocate Ms. Niti, Advocate For the Respondent : M/s Ajit Kumar, Sr. Advocate Rohit Roy & Vibhor Mayank, Advocates

-----

Oral Order 31 / Dated : 03.03.2025 Arguments on behalf of both sides are concluded.

Judgment is reserved.

Both the parties will be at liberty to file written notes of argument within a week.

The interim order, granted earlier, shall continue till the date of judgment.

(Gautam Kumar Choudhary, J.) AKT/Satendra