Jharkhand High Court
Bihar State Mineral Development ... vs M/S Encon Builders (I) Pvt. Ltd on 3 March, 2025
Author: Gautam Kumar Choudhary
Bench: Gautam Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arbitration Appeal. No. 16 of 2011
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1. Bihar State Mineral Development Corporation Limited (BSMDC) now Jharkhand State Mineral Development Corporation Limited (JSMDC), Ranchi.
2. Managing Director, Jharkhand State Mineral Development Corporation Limited, Ranchi ... .... Appellants Versus M/s Encon Builders (I) Pvt. Ltd., Ranchi ... .... Respondent
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CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY
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For the Appellants : Mr. Sachin Kumar, Advocate Ms. Niti, Advocate For the Respondent : M/s Ajit Kumar, Sr. Advocate Rohit Roy & Vibhor Mayank, Advocates
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Oral Order 31 / Dated : 03.03.2025 Arguments on behalf of both sides are concluded.
Judgment is reserved.
Both the parties will be at liberty to file written notes of argument within a week.
The interim order, granted earlier, shall continue till the date of judgment.
(Gautam Kumar Choudhary, J.) AKT/Satendra