Delhi High Court - Orders
Baptist Church Trust Association & Anr vs James Massey & Anr on 3 February, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1447/2025 and CM APPL.4796/2026
BAPTIST CHURCH TRUST ASSOCIATION & ANR......Petitioners
Through: Ms. Deepatakirti Verma, Advocate.
versus
JAMES MASSEY & ANR. .....Respondents
Through: Mr. Bharat Dubey, Advocate for R-1
and R-2.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 03.02.2026
1. The matter could not be taken up today due to paucity of time.
2. List on 13.05.2026.
BY ORDER COURT MASTER FEBRUARY 3, 2026/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:36:08