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Delhi High Court - Orders

Baptist Church Trust Association & Anr vs James Massey & Anr on 3 February, 2026

Author: Sachin Datta

Bench: Sachin Datta

                          $~25
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CONT.CAS(C) 1447/2025 and CM APPL.4796/2026
                                    BAPTIST CHURCH TRUST ASSOCIATION & ANR......Petitioners
                                                  Through: Ms. Deepatakirti Verma, Advocate.
                                                  versus

                                    JAMES MASSEY & ANR.                                                .....Respondents
                                                 Through:                             Mr. Bharat Dubey, Advocate for R-1
                                                                                      and R-2.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 03.02.2026

1. The matter could not be taken up today due to paucity of time.

2. List on 13.05.2026.

BY ORDER COURT MASTER FEBRUARY 3, 2026/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:36:08