Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 241] [Entire Act] State of Goa - Subsection Section 241(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008 (a)a rest day for the purpose of rule 240 shall mean a period of twenty four consecutive hours beginning from the time when such shift ends;
