Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 528C in Orissa Municipal Rules, 1953

528C.

Notwithstanding anything contained in these rules the Executive Officer shall in respect of all technical matters be guided by the Engineer or the Health Officer of the Municipality as the case may be :Provided in the event of difference of opinion between them the Executive Officer may refer the matter in dispute to the Council the decision of which shall be final.