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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(2)A member may, by writing under his hand addressed to the State Government and a copy to the Chairman, resign his membership :Provided that, such resignation shall not take effect until it is accepted by the State Government.