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State of Uttar Pradesh - Section

Section 511 in The General Rules (Civil), 1957

511. Sanctioned Forms.

- A list of printed form for use in district and subordinate civil courts, which may be obtained from the Government Press is given in Appendix 4, [List A] [Substituted by Notification No. 126/VIII-b-48 and 1, dated 14-5-1959, published in U. P. Gazette, Part II, dated 3-10-1959.].Those forms which are saleable are also shown for facility of reference in Appendix 4, List AA.