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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(8) in The Evidence Act, 1977 (1920 A.D)

(8)the existence, title and national flag of every State or Sovereign recognized by the [Government of India] [Substituted By A.L.O. 2008 for 'British Crown'.];