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Union of India - Section

Section 25 in The Visva-Bharati Act, 1951

25. [ Other authorities of the University. [Substituted by Act 31 of 1984, Section 16 (w.e.f. 8.8.1984) ]

The constitution, powers and functions of the Artha-Samiti (Finance Committee), the Institute Board and of such other authorities as may be declared by the Statutes to be authorities of the University shall be such as may be prescribed by the Statutes.]