Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Odisha - Subsection Section 108(e) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (e)The Authority may accept or reject completion certificate. In case it is rejected the reasons for the same shall be indicated.
