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State of Tamilnadu - Section

Section 10 in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013

10. Administrative Control.

(1)Every person appointed to the post shall be under the control of the Executive Authority of the Village Panchayat concerned. The Block Development Officer (Village Panchayats) shall exercise overall administrative control in respect of the post at the Panchayat Union level.
(2)The Annual increment to person holding the post shall be sanctioned by the Block Development Officer (Village Panchayats).