Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(1) in Tamil Nadu Laws (Special Provisions) Act, 2008 (1)The Tamil Nadu Laws (Special Provisions) Ordinance, 2008 (Tamil Nadu Ordinance 4 of 2008) is hereby repealed.
