Section 274(2)(i) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

(i)under sub-section (2) of section 9, prescribing the time at which and the manner in which the names of Councillors shall be published;

Legal Document View