Bombay High Court
Narendra Hirawat And Co vs Generation Three Entertainment ... on 5 December, 2019
Author: S.C. Gupte
Bench: S.C. Gupte
10. NMCDL 2074-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
NOTICE OF MOTION (L) NO. 2074 OF 2019
IN
COMMERCIAL IP SUIT (L) NO. 938 OF 2019
Narendra Hirawat & Co. ...Applicant
vs.
Generation Three Entertainment Pvt.Ltd. ...Respondent
WITH
NOTICE OF MOTION (ST) NO. 2075 OF 2019
IN
COMMERCIAL IP SUIT NO. 1387 OF 2019
Narendra Hirawat & Co. ...Applicant
vs.
Sholay Media Entertainment Pvt.Ltd. ...Respondent
.......
Mr. S.V. Kamdar, Sr. Advocate a/w Mr. Srinivas Chatti and Ms. Kriti Srinivas
i/b. Cyril Amarchand Mangaldas, for the Applicant/Plaintiff.
Mr. Anup Dasgupta a/w Ms. Sonam Ghiya i/b Jhangiani Narula and
Associates, for Respondent/Defendant No.2.
........
CORAM : S.C. GUPTE, J.
DATE : DECEMBER 5, 2019 P.C. :
Stand over to 8 January, 2020.
2. Reply, if any, to be filed by the newly added Defendant No.2 within three weeks from today.
(S.C. GUPTE, J.) Wakodikar 1/2 ::: Uploaded on - 06/12/2019 ::: Downloaded on - 07/12/2019 00:23:01 :::
10. NMCDL 2074-2019.doc Wakodikar 2/2 ::: Uploaded on - 06/12/2019 ::: Downloaded on - 07/12/2019 00:23:01 :::