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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(6) in Jammu and Kashmir Government Business Rules, 2008

(6)The Secretary in the Government to which the case belongs and the Secretary in any other department concerned and any other officer shall also attend the meeting, if so directed by the Chief Minister or the Minister presiding.