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[Cites 0, Cited by 0] [Section 35AC(2)] [Section 35AC] [Entire Act]

Union of India - Subsection

Section 35AC(2)(a) in The Income Tax Act, 1961

(a)where the payment is to a public sector company or a local authority or an association or institution referred to in sub-section (1), from such public sector company or local authority or, as the case may be, association or institution;