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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3) in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015

(3)If the applicant subsequently decides not to appear at the examination, he shall give the intimation thereof to the Board through the Commissionerate of Transport, Gujarat State, at least thirty days before the date of the commencement of the examination.