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[Cites 0, Cited by 0] [Section 293] [Entire Act]

State of Bihar - Subsection

Section 293(c) in Bihar Financial Rules, 1950

(c)If the surplus materials are unlikely to be of any use within a reasonable time, a list of such materials should be maintained in the Sub-divisional and Divisional Offices, as a supplement to the half-yearly stock return, unless the Superintending Engineer considers this unnecessary.