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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Mizoram - Subsection

Section 47(2) in Mizoram Liquor (Prohibition) Act, 2019

(2)The State Prohibition Council shall consists of the following members -
(a)Minister of Excise and Narcotics, who shall be the Chairman of the State Prohibition Council;
(b)Such number of other officials or non-officials members representing such interests as may be prescribed by the state Government.