Jammu & Kashmir High Court - Srinagar Bench
Imran Ahmad Khan vs Union Of India & Ors on 7 April, 2022
Bench: Ali Mohammad Magrey, Puneet Gupta
Serial No. 14
Regular Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
LPASW No. 17/2018
Imran Ahmad Khan.
..... Petitioner(s)
Through: -
Mr. Bhat Fayaz, Advocate.
S
V/s
Union of India & Ors.
..... Respondent(s)
Through: -
Mr. M. A. Chashoo, AAG for R-1 to 4.
Mr. B. A. Bashir, Senior Advocate with
Ms Falak Bashir, Advocate for R-5.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
Hon'ble Mr Justice Puneet Gupta, Judge.
ORDER
07.04.2022 Ms. Falak Bashir, assisting counsel with Mr B.A. Bashir, learned senior counsel appearing for Respondent No. 5, seeks some time to seek instructions. Let her do so by or before next date of hearing.
List on 21st May 2022.
(Puneet Gupta) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR:
07.04.2022
"Hamid"
ABDUL HAMID BHAT
2022.04.07 12:29
I attest to the accuracy and
integrity of this document