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Jammu & Kashmir High Court - Srinagar Bench

Imran Ahmad Khan vs Union Of India & Ors on 7 April, 2022

Bench: Ali Mohammad Magrey, Puneet Gupta

                                                                             Serial No. 14
                                                                            Regular Causelist

                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR
                                                                       LPASW No. 17/2018
           Imran Ahmad Khan.
                                                                            ..... Petitioner(s)
                                                Through: -
                                         Mr. Bhat Fayaz, Advocate.
                                                      S




                                                    V/s

           Union of India & Ors.
                                                                        ..... Respondent(s)
                                                Through: -
                                   Mr. M. A. Chashoo, AAG for R-1 to 4.
                                   Mr. B. A. Bashir, Senior Advocate with
                                    Ms Falak Bashir, Advocate for R-5.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Mr Justice Puneet Gupta, Judge.

                                                  ORDER

07.04.2022 Ms. Falak Bashir, assisting counsel with Mr B.A. Bashir, learned senior counsel appearing for Respondent No. 5, seeks some time to seek instructions. Let her do so by or before next date of hearing.

List on 21st May 2022.




                                          (Puneet Gupta)         (Ali Mohammad Magrey)
                                            Judge                        Judge
           SRINAGAR:
           07.04.2022
           "Hamid"




ABDUL HAMID BHAT
2022.04.07 12:29
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