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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(e) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(e)"Section" or "sub-section" means a section or sub-section of the Act. (2) Words and expressions used in these rules but not defined and defined in the Act shall have the same meaning as in the Act.