Madhya Pradesh High Court
Tulsi Ram Jain Sethiya vs Sohan Lal Jain on 9 January, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 SA-273-2019
The High Court Of Madhya Pradesh
SA-00273-2019
(TULSI RAM JAIN SETHIYA Vs SOHAN LAL JAIN)
SA/00273/2019
3
Jabalpur, Dated : 09-01-2020
Shri J.L. Soni, learned counsel for appellant.
Registry is directed to list this case for consideration of I.A.
No.13320/2019 which is an application for permission to change of counsel
which has been filed by respondents.
List the matters in the next week.
(VISHAL DHAGAT) JUDGE sp/-
Digitally signed by SUNIL KUMAR PATEL Date: 10/01/2020 17:00:39