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Madhya Pradesh High Court

Tulsi Ram Jain Sethiya vs Sohan Lal Jain on 9 January, 2020

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                        1                                SA-273-2019
                              The High Court Of Madhya Pradesh
                                         SA-00273-2019
                                          (TULSI RAM JAIN SETHIYA Vs SOHAN LAL JAIN)

                                                       SA/00273/2019
                     3
                     Jabalpur, Dated : 09-01-2020
                            Shri J.L. Soni, learned counsel for appellant.
                            Registry is directed to list this case for consideration of I.A.
                     No.13320/2019 which is an application for permission to change of counsel
                     which has been filed by respondents.

List the matters in the next week.

(VISHAL DHAGAT) JUDGE sp/-

Digitally signed by SUNIL KUMAR PATEL Date: 10/01/2020 17:00:39