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State of Uttar Pradesh - Section

Section 92 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

92. Access to floor.

- The employer shall ensure at a construction site of a building or other construction work that safe access to and egress from every building is provided at all times in course of demolition by means of entrances, hallways, stairways or ladder runs which are so protected as to safeguard the building worker using such means from falling material or articles.