Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Bihar - Section Section 20 in Bihar Shops & Establishments Act, 1953 20. Fixation of wage period. (1)Every employer shall fix period in respect of which such wages shall be payable.(2)No wage period shall exceed one month.
