Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 40] [Entire Act] State of Punjab - Subsection Section 40(1) in The Punjab Municipal Act, 1999 (1)Subject to the provisions of section 59, the Municipal Council shall, in the prescribed manner, elect one of its elected members to be the President.
