Jammu & Kashmir High Court - Srinagar Bench
Promark Techsolutions Private Limited vs Union Territory Of J And K And Anr on 24 December, 2025
Author: Sanjay Dhar
Bench: Sanjay Dhar
142
Supp
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
Arb P 46/2024
PROMARK TECHSOLUTIONS PRIVATE LIMITED ..... Petitioner (s)
Through: Mr. Vinayak Phull, Advocate.
(through VC)
V/s
UNION TERRITORY OF J AND K AND ANR. ..... Respondent(s)
Through: Mr. Abdul Rashid Malik, Sr. AAG
with Mr. Younis Ahad, Advocate.
Coram:
Hon'ble Mr. Justice Sanjay Dhar, Judge
ORDER
24.12.2025 Heard and reserved for judgment.
(Sanjay Dhar) Judge SRINAGAR 24.12.2025 Aasif