Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 64] [Entire Act] Union of India - Subsection Section 64(e) in The Motor Vehicles Act, 1988 (e)the period within which and the form in which the application shall be made and the particulars and information it shall contain under sub-section (8) of section 41;
