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State of Gujarat - Section

Section 25 in Gujarat State Council for Physiotherapy Act, 2011

25. Renewal of registration.

- Every enrolment of a person as a Physiotherapist made in the register shall remain in force for a period of five years and may be renewed from time to time for a period of five year on an application being made by him in such form and in such manner, within such period and on payment of such fees as may be prescribed.