Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137D] [Entire Act] State of West Bengal - Subsection Section 137D(d) in New Town, Kolkata Development Authority Act, 2007 (d)if due to the work by Government, Development Authority or by any statutory authority, the advertisement has to be displaced.
