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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Bengal Presidency - Subsection

Section 18(2)(a) in Bengal Excise Act, 1909

(a)any [intoxicant] [Substituted by paragraph 3 of, and Schedule IV to, the Government of India (Adaptation of Indian Laws) Order, 1937 for the words excisable article.] lawfully deposited or kept in a distillery, brewery, warehouse or other place of storage licensed, established, authorized or continued under this Act, or