Himachal Pradesh High Court
Ntpc Ltd. & Ors. vs . Lalman & Anr. on 1 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
NTPC Ltd. & Ors. Vs. Lalman & Anr.
.
CMP Nos. 1709 and 2487 of 2022 & CMP(M) No. 289of 2022 in RFA No. 510 of 2012 01.06.2022 Present: Mr. Jagdish Thakur, Advocate, for the appellant/non-
applicant.
None for the applicant/respondent No.1.
M/s Dinesh Thakur, Sumesh Raj and Sanjeev Sood, Additional Advocates General with Mr. Manoj Bagga, Assistant Advocate General, for non-applicant/ respondent No.2.
CMP Nos. 1709 and 2487 of 2022 & CMP(M) No. 289of 2022.
Despite repeated calls, as none has put in appearance on behalf of the applicant/respondent No.1, these applications are dismissed for non-prosecution.
(Ajay Mohan Goel) Judge June 01, 2022 (vinod) ::: Downloaded on - 01/06/2022 20:10:18 :::CIS