Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(2) in Rajasthan Muslim Wakf Regulations, 1964

(2)No extension shall be granted for more than a period of one year at a time and in the case of extension of a Class I or Class II employee beyond the age of 58 years, the medical fitness as required by regulation 36 shall be certified before such extension.