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Delhi High Court - Orders

Telecommunication Consultants India ... vs Ngbps Ltd on 26 October, 2021

Author: Vipin Sanghi

Bench: Vipin Sanghi, Jasmeet Singh

                           $~A-15
                           *   IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +   FAO(OS) (COMM) 171/2019 & CM APPL. 32784-85/2019
                               TELECOMMUNICATION CONSULTANTS INDIA LTD (TCIL)
                                                                              ..... Appellant
                                            Through: Mr. Nikhilesh Krishnan and Mr.
                                                        Pranav Malhotra, Advocates

                                                 versus

                               NGBPS LTD                                    ..... Respondent
                                                 Through:

                               CORAM:
                               HON'BLE MR. JUSTICE VIPIN SANGHI
                               HON'BLE MR. JUSTICE JASMEET SINGH
                                       ORDER

% 26.10.2021 List on 09.03.2022.

VIPIN SANGHI, J JASMEET SINGH, J OCTOBER 26, 2021 d.negi Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:29.10.2021 19:31:07