Delhi High Court - Orders
Telecommunication Consultants India ... vs Ngbps Ltd on 26 October, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~A-15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 171/2019 & CM APPL. 32784-85/2019
TELECOMMUNICATION CONSULTANTS INDIA LTD (TCIL)
..... Appellant
Through: Mr. Nikhilesh Krishnan and Mr.
Pranav Malhotra, Advocates
versus
NGBPS LTD ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 26.10.2021 List on 09.03.2022.
VIPIN SANGHI, J JASMEET SINGH, J OCTOBER 26, 2021 d.negi Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:29.10.2021 19:31:07