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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(C) in Finance Act, 2013

(C)in item (D), for the words, brackets, figures and letters "sub-clause (iiaa)", the words, brackets, figures and letters "sub-clause (iiaa), sub-clause (iiab)" shall be substituted;
(II)in clause (b), for sub-clauses (A), (AA), (B) and (BB), the following subclauses shall be substituted, namely:-