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Union of India - Section

Section 24 in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

24. Redressal of subscriber grievances.

- The overall responsibility of the central recordkeeping agency for redressal of subscriber grievances shall be as provided under the Pension Fund Regulatory and Development Authority (Redressal of Subscriber Grievance) Regulations, 2015.