Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Chattisgarh - Subsection Section 33(xvii) in Indira Kala Sangit Vishwavidyalaya Act, 1956 (xvii)[ University Students Union.] [Added by C.G. Act No. 28 of 2015, dated 5.8.2015.]
