Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38C] [Entire Act]

Union of India - Subsection

Section 38C(4) in Aircraft Rules, 1937

(4)The Director-General may, on being satisfied that a person has met all the requirements to act as a flight dispatcher, grant an approval of flight dispatcher to operator.