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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(iv) in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

(iv)Persons, who have been discharged or reverted from such post under this sub-rule, shall, so long as such persons desirous of such appointment are available, be appointed in the inverse of the order in which they were discharged or reverted against the vacancies that may subsequently arise: