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State of Tamilnadu - Section

Section 6 in Parambikulam-Aliyar Project (Regulation of Water-Supply) Rules, 1994

6. Supply of water to old ayacut of Palar.

(1)From Palar Basin stored in the Thirumurthy Reservoir periodical release may be made through head sluice located to Mile 0.0.404 of Dhali Channel for the ayacut directly fed by Palar River Channel and tanks below the Thirumurthy Reservoir.
(2)Release not exceeding 1,200 cusecs shall be drawn in the common canal feeding Parambikulam Main Canal and Udumalpet Canal. As far as possible, the outflow in the common canal shall be equal to the inflow from the contour canal or the flood flows of Palar when the contour canal is not functioning.