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[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

State of Gujarat - Subsection

Section 23A(2)(x) in The Gujarat University Act, 1949

(x)to make Regulations prescribing the manner of granting exemption from approved courses of study in the University or in affiliated colleges for qualifying for degrees, diplomas and certificates in the Faculty;